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State of West Bengal - Section

Section 305 in The West Bengal Motor Vehicles Rules, 1989

305. Traffic signs at unguarded railway level crossings.

- Every driver of a motor vehicle shall observe the mandatory sign of the size, colour and type set forth below at each of the approaches of every unguarded railway level crossing.
  Mandatory Sign60 centimetres  
Halt and Proceed 60 centimetres
  BorderBackgroundLetters RedWhiteRetro-reflecting red