Section 11(2)(c) in Multi-State Co-Operative Societies (Privileges, Properties and Funds, Accounts, Audit, Winding Up and Execution of Decrees, Orders and Decisions) Rules, 1985

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(c)Mode of nomination for payment of the amount of the contributory provident fund in case of employee's death.

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