Section 8(4) in Canara Bank (Employees') Pension Regulations, 1995
(4)[ The term of appointment of trustee shall be for a period of three years and the Bank may re-appoint a trustee who has already completed his term; provided that no trustee shall be appointed for more than two terms] [Inserted w.e.f. 20.11.2010 ref Circular No. 13/2011, dated 11.01.2011]
