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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(1)(iii) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(iii)the delegation of powers, duties and functions to the officers and servants, appointment, pay, punishment, pension, gratuity, leave, leave allowances, contribution by them to any provident fund which may be established for the benefit of such officers and servants and other conditions of service;