Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 39 in The U.P. Boiler Rules, 1969 39. Remuneration of assessors. - An assessors shall receive such remuneration and travelling allowances for any date on which he attends the appellate authority as the Slate Government may, by order, direct.
