Supreme Court - Daily Orders
Shrinivas Raghavendrarao Desai (Dead) ... vs Kumar Vamanrao @ Alok on 2 August, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.111 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 7293-7294/2010
SHRINIVAS RAGHAVENDRARAO DESAI (DEAD) BY L.R.S Appellant(s)
VERSUS
KUMAR VAMANRAO @ ALOK & ORS. Respondent(s)
(IA No. 26647/2021 - EXEMPTION FROM FILING O.T., IA No. 26645/2021
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 02-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s) Mr. S.K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Ms. Uditha Chakravarthy, Adv.
For Respondent(s) Mr. Basavaprabhu S Patil, Sr. Adv.
Mr. Ankolekar Gurudatta, AOR
Mr. Rajendra Koushik AC, Adv.
Mr. Korada Pramod Kumar, Adv.
Mr. N.M. Theerthegowda, Adv.
Mr. V Chitambaresh, Sr. Adv.
Mr. Purushottam Sharma Tripathi, AOR
Ms. Vani Vyas, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. E. C. Vidya Sagar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. E.C. Vidya Sagar, learned counsel appearing for the respondent no.9 seeks an adjournment on the ground that he has yet to receive appropriate instructions in the matters.
Signature Not VerifiedList after three weeks.
Digitally signed by NIRMALA NEGI Date: 2023.08.03 (KAVITA PAHUJA) 14:56:55 IST Reason: (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) 1