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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(d) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(d)any kind of leave not exceeding six months, during or at the end of period of probation, shall be counted towards the period of probation.