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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13)(b) in THE FINANCE ACT, 2021

(b)“insurance commission” means any remuneration or reward, whether by way of commission or otherwise, for soliciting or procuring insurance business (including business relating to the continuance, renewal or revival of policies of insurance);