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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(1)(eea) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(eea)[ "multi TV home" means a household having more than one TV connection or set top box in the name of one person;] [Inserted by Regulation No. 2 of 2020, dated 1.1.2020.]