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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(3)(c) in The Goa Panchayat Raj Act, 1994

(c)allow for a balance at the end of the said year of not less than such sum or percentage of income as may from time to time, be fixed by the Government either generally for all Zilla Panchayats or specially for any Zilla Panchayat.