Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act] Union of India - Subsection Section 75A(5)(a) in The Representation of the People Act, 1951 (a)State Bank of India constituted under section 3 of the State Bank of India Act, 1955 (23 of 1955);