Section 19 in The M.P. Bhiksha Vritti Nivaran Niyam, 1977
19. Collection boxes.
(1)The Superintendent may install collection boxes which shall, subject to the provisions of sub-rule (2), be kept locked and sealed.(2)Every such box shall be opened at least once and not more than twice in a quarter of a month.(3)The amount so collected shall be credited to a Government treasury by a challan and shall be spent in the manner and for the purposes specified in sub-rule (5) of Rule 18.
