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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(ii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(ii)All vacancies shall be notified to the Employment Exchange having jurisdiction and the candidates forwarded by it shall be considered alongwith direct application. In case of direct recruitment, employees of the Corporation will also be eligible to apply alongwith outside applicants, provided they fulfill the requirements laid down for the concerned posts. However in their case upper age limit will be relaxable by 5 years. In case of direct recruitment to any post through the Rajasthan Public Service Commission (RPSC), it will be not necessary to notify posts to Employment Exchange.]