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Calcutta High Court (Appellete Side)

Arghendu Pal Choudhury vs Ranaghat Municipality & Ors on 26 June, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

                                        1


10   26.06.                      RVW No.92 of 2019
ns    2019
                            Arghendu Pal Choudhury.
                                     Versus
                           Ranaghat Municipality & Ors.


              Mr. Srijit Chakraborty,
              Mr. Avirup Mondal,
              Mr. Anand Jha                  ....        For the petitioner.

              Mr. Manas Kundu,
              Ms. Sharmila Deb          ....        For the State.

              Mr. Achintya Kumar Banerjee,
              Mr. Sk. Faridullah      ....           For the municipality.

              Mr. Mrityunjoy Goswami,
              Mr. Parikshit Goswami ... for the private respondent.

Re: CAN 4214 of 2019 Affidavit, as called for by the order dated June 10, 2019, filed in Court today be taken on record.

List CAN 4214 of 2019 along with RVW 92 of 2019 on July 10, 2019 under the same heading for further consideration.

In the event, the petitioner is desirous of filing any affidavit to the affidavit on behalf of the respondents / municipality, he is at liberty to do so in the meantime.

Urgent certified website copies of this order, if applied for, be made available to the parties upon 2 compliance of the requisite formalities.

( Debangsu Basak, J. )