(1)Every village panchayat shall make adequate arrangements for -(a)the regular sweeping and cleaning of the roads and removal of sweeping there from;(b)the daily removal of the fifth and the carcasses of animals from private premises;(c)removal and burial of unclaimed dead bodies under intimation to the police;(d)the removal of solid wastes;(e)the daily removal of rubbish from dustbins and private premises and with this object, it shall provide -(i)depots, receptacles and places for the deposit of filth, rubbish and the carcasses of animals;(ii)Covered vehicles and vessels for the removal of filth;(iii)vehicles or other suitable means for the removal of the carcasses of large animals and rubbish; and(iv)dust bins, receptacles and places for the temporary deposit of domestic waste, dust, ashes, refuse, offensive matter, trade refuse, institutional refuse, carcasses of animals.
