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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(f) in The Punjab Land Reforms Act, 1972

(f)[ lands owned by an educational institution, recognised by Government, which is engaged in the education and research in agricultural sciences and has been conducting such education and research on the appointed day; [Clauses (f) and (g) added by Punjab Act 40 of 1973, Section 6.]