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[Section 16]
[Entire Act]
State of Bihar - Subsection
Section 16(4) in Bihar State Regulation of Cold Storage Licensing Rules, 1993
| [Sl. No. | Proposed storage capacity | Licence fee for construction of coldstorage | |
| Cold storage owned/managed by BISCOMAN or Bihar StateAgriculture Marketing Board or Registered Co-operativeSocieties | Other Cold Storage | ||
| Rs. | Rs. | ||
| 1. | Up to 282 cubic metre | 1100.00 | 1500.00 |
| 2. | Above 282 & up to 7000 cubic metre | 4500.00 | 6000.00 |
| 3. | Above 7000 & up to 15000 cubic metre | 7500.00 | 10,000.00 |
| 4. | Above 15000 cubic metre | 11,200.00 | 15,000.00] |