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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Naval officers, commissioned officers of the Army other than junior Commissioned Officers, Nursing Officers of Military Nursing-Service and Commissioned Officers of Air Force, in uniform;