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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(6) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(6)If any person refuses or fails to comply with an order under subsection (5), the State Government may take possession of the land and may for that purpose use such force as may be necessary.