Delhi High Court - Orders
Gail India Ltd vs Uco Bank & Anr on 20 April, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 276/2016
GAIL INDIA LTD ..... Plaintiff
Through: Mr. Siddhnat Garg & Ms. Samya
Chatterjee, Advocates with Mr.
Mrinal Singh, Manager (GAIL) &
Mr. N.L. Ganapathi, AOR.
[M:-9810935911]
versus
UCO BANK & ANR ..... Defendants
Through: Mr. D.S. Chauhan & Ms. Ruchi
Singh, Advocates for D-1. [M:-
9810310142].
Ms. Amrita Mishra, Advocate for
D-2. [M:-9999762400]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.04.2023 I.A. 7396/2023(Application on behalf of the plaintiff for condonation of delay in filing reply to I.A. 20734/2022)
1. This is an application filed by the plaintiff for condonation of delay in filing the reply to I.A. 20734/2022. There is no objection to the request.
2. For the reasons stated in the application, the application is allowed and the reply is taken on record.
Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:21.04.2023 11:47:30 CS(COMM) 276/2016 Page 1 of 2CS(COMM) 276/2016 & I.A. 20734/2022 At the request of Mr. D.S. Chauhan, learned counsel for the defendant No. 1, to which there is no objection, list on 07.08.2023.
PRATEEK JALAN, J APRIL 20, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:21.04.2023 11:47:30 CS(COMM) 276/2016 Page 2 of 2