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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(f) in The Rajasthan District Boards Act, 1954

(f)having a share or interest in the occasional sale to the Board of an article in which he regularly trades upto a value not exceeding in any one year such amount as the Board with the sanction of the State Government fixes in this behalf.