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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax. 6 vs M/S I Ven Interactive Ltd. on 24 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.6                          COURT NO.8                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   3530/2019

     (Arising out of impugned final judgment and order dated 27-06-2018
     in ITA No. 94/2016 passed by the High Court Of Judicature At
     Bombay)

     PRINCIPAL COMMISSIONER OF INCOME TAX. 6                         Petitioner(s)

                                                VERSUS

     M/S I VEN INTERACTIVE LTD.                                      Respondent(s)


     Date : 24-07-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)             Mr. T.R. Sharma, Adv.
                                   Mr. H.R. Rao, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)             Mr. K. R. Sasiprabhu, AOR
                                   Mr. Vishnu Sharma, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 6.8.2019.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.01 13:42:59 IST Reason: