Supreme Court - Daily Orders
Principal Commissioner Of Income Tax. 6 vs M/S I Ven Interactive Ltd. on 24 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.6 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3530/2019
(Arising out of impugned final judgment and order dated 27-06-2018
in ITA No. 94/2016 passed by the High Court Of Judicature At
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX. 6 Petitioner(s)
VERSUS
M/S I VEN INTERACTIVE LTD. Respondent(s)
Date : 24-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. T.R. Sharma, Adv.
Mr. H.R. Rao, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. K. R. Sasiprabhu, AOR
Mr. Vishnu Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 6.8.2019.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.01 13:42:59 IST Reason: