Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 74 in The Bihar Industrial Disputes Rules, 1961 74. Notice of lock-out. - The notice of lock-out to be given by an employer carrying on a public utility service shall be in Form M.
