Delhi High Court - Orders
South Patel Nagar (9 Block) And Ranjit ... vs North Delhi Municipal Corporation ... on 29 January, 2019
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) No. 4754/2018
SOUTH PATEL NAGAR (9 BLOCK) AND RANJIT NAGAR
RESIDENTS WELFARE ASSOCIATION (REGD.) ..... Petitioner
Through: Appearance not given.
versus
NORTH DELHI MUNICIPAL CORPORATION (NDMC) AND
ORS. ..... Respondents
Through: Ms. Shobhana Takiar, Adv. for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 29.01.2019 At request of counsel for the petitioner, re-list on 1st May, 2019.
ANUP JAIRAM BHAMBHANI, J. JANUARY 29, 2019/uj