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Delhi High Court - Orders

South Patel Nagar (9 Block) And Ranjit ... vs North Delhi Municipal Corporation ... on 29 January, 2019

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) No. 4754/2018
       SOUTH PATEL NAGAR (9 BLOCK) AND RANJIT NAGAR
       RESIDENTS WELFARE ASSOCIATION (REGD.) ..... Petitioner
                    Through: Appearance not given.

                           versus

       NORTH DELHI MUNICIPAL CORPORATION (NDMC) AND
       ORS.                                ..... Respondents
                    Through: Ms. Shobhana Takiar, Adv. for
                             GNCTD.

       CORAM:
       HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                    ORDER

% 29.01.2019 At request of counsel for the petitioner, re-list on 1st May, 2019.

ANUP JAIRAM BHAMBHANI, J. JANUARY 29, 2019/uj