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Himachal Pradesh High Court

Bhindro vs . State Of H.P. & Ors. on 4 July, 2022

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

Bhindro vs. State of H.P. & ors.

.

CWP No. 3578/2022

4.7.2022 Present: Mr. Sahil Thakur, Advocate, proxy counsel for the petitioner.

Mr. Rajinder Singh Dogra, Sr. Addl. A.G., with Mr. Vinod Thakur, Addl. A.G. & Mr. Bhupinder Thakur, Dy. A.G. for the respondents.

CMP No. 7067/2022

For the reasons stated in the application, delay in refilling the petition is condoned. The application stands disposed of.

CWP No. 3578/2022

Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply within two weeks.

List on 18.7.2022.

(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 4.7.2022 (pankaj) ::: Downloaded on - 04/07/2022 20:05:05 :::CIS