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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(2)(x) in The Gujarat Technological University Act, 2007

(x)the creation of the posts of Directors, Professors, Assistant Professors, Readers, Lecturers or equivalent academic designations or posts, officers and employees of the University; and the appointment of persons to such posts including the qualifications requisite therefor;