State Consumer Disputes Redressal Commission
Mr. Ramesh Y.Salve vs P. D. Hinduja National Hospital & ... on 16 September, 2014
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
MAHARASHTRA, MUMBAI
BEFORE THE HON'BLE STATE CONSUMER DISPUTES
REDRESSAL COMMISSION, MAHARASHTRA, MUMBAI
Consumer Complaint No.CC/99/571
Mr. Ramesh Y.Salve
R/at:- E-10/1.2, Aaykar Colony
Sector - 21/22 C.B.D,
Navi Mumbai.
...........Complainant(s)
Versus
Management,
P. D. Hinduja National Hospital & Medical Research Centre,
Through:-
1.Dr. Manhisha Bavdekar
2. Dr.Shirsat
3. Dr.Asha Kapadiya, Address:- Veer Savarkar Marg, Mahim, Mumbai-400 016 ...........Opponent(s) BEFORE:
HON'ABLE MR. JUSTICE R. C. CHAVAN, PRESIDENT HONABLE MR. DHANRAJ KHAMATKAR, MEMBER PRESENT:
None present for both the parties ORAL ORDER Per Honble Mr. Justice R. C. Chavan, President This complaint was taken out from sine-die list. Thereafter, notices were issued to the parties at the instance of the Commission. Notice issued to the Complainant is returned unserved with postal endorsement Intimation Posted. Unclaimed. Returned to Sender. This is an old complaint pending since the year 1999. It appears that the Complainant has lost his interest in further prosecution of this complaint. Since, the Complainant is absent today, it is not desirable to prolong the old matter. Hence, the complaint stands dismissed for want of prosecution.
Pronounced and dictated on 16th September, 2014 [HON'ABLE MR. JUSTICE R. C. CHAVAN] PRESIDENT [HONABLE MR. DHANRAJ KHAMATKAR] MEMBER KVS