Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Jharkhand - Subsection Section 77(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (iii)With any bank, amount so invested including the interest thereon may be withdrawn after approval of the Board or the officer authorised by it.
