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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(c) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(c)The number of each apartment and statement and a statement of its locations, approximate area, number of rooms and the immediate common area to which it has access and any other data necessary for its proper identification: