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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(2)Mukhiya of a Gram Panchayat or in his absence, the Up-Mukhiya of the Gram Panchayat shall convene meetings of the Gram Panchayat from time to time for performing the functions specified under the Act, but the time interval for the two consecutive meetings of any Gram Sabha shall not exceed three months.