Delhi High Court - Orders
Aptec Advanced Protective ... vs Union Of India & Anr on 6 October, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 216/2020
APTEC ADVANCED PROTECTIVE TECHNOLOGIES AG
..... Petitioner
Through: Mr. Ashish Dholakia, Senior
Advocate with Mr. Akash Panwar &
Mr. Arpit Kumar Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Ms.Veronica Mohan & Mr. Amit
Kumar Yadav, Advocates.
Mr. Vikram Verma, Deputy Director
with Col. Dilpreet Singh, Mr. Sanjoy,
SSA.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 06.10.2022 Mr. Ashish Dholakia, learned senior counsel appearing for the petitioner has made his submissions in the matter.
Ms. Veronica Mohan, learned counsel appearing for the respondents has also been heard.
Towards conclusion of her submissions, Ms. Mohan seeks time to take instructions from the respondents on certain aspects which have arisen in the course of arguments.
At Ms. Mohan's request, re-notify on 14th November 2022.
ANUP JAIRAM BHAMBHANI, J.
OCTOBER 6, 2022/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:10.10.2022 10:52:38