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Andhra Pradesh High Court - Amravati

Sade Apparao, vs The State Of Andhra Pradesh, on 2 August, 2022

Author: Kongara Vijaya Lakshmi

Bench: Kongara Vijaya Lakshmi

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(SHOW CAUSE NOTICE BEFORE ADMISSION)

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!

(SPECIAL ORIGINAL JURISDICTION)

TUESDAY, THE SECOND DAY OF AUGUST,

TWO THOUSAND AND TWENTY TWO

7 'PRESENT: \
THE HONOURABLE SMT JUSTICE KONGARA VIJAYA LAKSHME x.
WRIT PETITION NO: 23812 OF 2022 '

er:

Sade Apparae, So Veeranna, aged 60 years, Qcc- Assistant Techninal Officer,

APSIDC Ragistered Office, Viayawara, Andhra Pradesh, (R/o. Door.No. 7-

4556074, rosurl vari Thota, Pathmas Shruch Back Side, Mangaladin,

Mangalagil, T.B Sanitorioum, Gunkur, Andhra Pradesh-522502).

Burada Srinivasa Rao, S/o. Laie Rama Rao, Aged 60 years, Oee- Work

inspector, APSIDC Circle Office, Visakhapainam, (R/o HNo. 16-53-289, Nehru

Nagar Quarters, Visakhapatnam irnan. Visakhapainam, Andhra Pradesh).

Vithanaia Ramakrishna, So V¥. Sri Ramulu, Aged 60 years, Dcc- Office

Subordinate., APSIDG Sub Division, Rovuurl, Andhra Pradesh. (Rio $-83,

Pidimigayyi, Banujl Nagar, Rajahmundry Rural, Eastgadavari District, Andhra

Pradesh-S33 707.
| . . Pettionars

AND

The State of Andhra Pradesh, Rep. by Xs Principal Secretary, Water Racourses

Department, AP. Secretarial, Guntur District, Andhra Pradesh.

The State of Andhra Pradesh, Rap. by Ns Speoial Chief Secretary, Finance

(HELIV-FR & LR) Gepariment, AP. Secretariat, Velagapudi, Amaraval, tukur

Distrint, Andhra Pradesh

The Andhra Pradesh State Irrigation Development Corporation Lid, (APSIDGL),

Rep. by its Managing Director, APSIDC Lid. Read. Office, Srd Floor, D.No.2g-

29.27, Armmans Esiate, Prakasarn Road, Governorpal, Vilayawada.

The Chairman, The Andhra Pradesh State irrigation Development Corporation

Lid., (APSIDCL), OPP Trust, Regd. Office, Vi ayawada.

The Superintending Engineer, APSIDC Cirele, Visakhanainam, Andhra Pradesh.

_ The Deputy Executive Enginesr, APSIDC Sub Division, Kowvur, East Sodavari

Misirict, Andhra Pradesh.
. Mespondans

WHEREAS ihe Petifioners above named through their Advocate Sr

MANUMANTHA RAO BACHINA presented this Patition under Article 225 of the
Canetiution. of India praying that in the circumstances statad in the affidavit fled

inerawith, the High Court may be pleased to issue 8 writ, order or direction more
particularly one in the nature of a WRIT OF MANDAMUS declaring the action of the Src,

Sih and . 8 Respondents iggued an impugned arders vide
Proc, Nos IDCAMD/HREVAM/PF/2022/4 58, dated 29.04 2028, Proc No.
INCISEASPIASQIESIV2022-22/01, datad 30.04 2022 and Proo.No.

(OCDE E/KVR/Est/e0e 1-22/201, dated 34 (4.9082 reliving the petitioners herein fram
mein servioss on 29.06.2022, 30.04.2022, 24 94 2022 raspactively, on attaining the age
of Superannuation at the age of OO years insiead of G2 years as per G.0.Ms.No.45,
Finance (NR.AV-FR and LR) Department dated' 34.01.2022 as Hlegal, arbitrary, uniuet,
discriminatory and vicistive of Principal of natural justice, Art.14 of the Constitution of
india and consequently set aside the same and direct the Respondents fo permit the
Patitioners herein ta continue in services Hi 29.04 2084, 30.07 2025.

hare
the Pe

AND WHEREAS the High Court upon perusing the petition and affidavit fled
and upon hearing the arguments af Si Hanumantha Rao Bachina, Advocate for
titioners and GP for Services ~ HH for the Respondent No.1 and GP for Services-

li for the Respondent No.2, directed isaue af notice fo the Respondents herein to show

Cause

as to why thie WRIT PETITION should not be admitted.


You viz:
1. The Principal Secretary, State of AP., Water Recourses Department, A.P.
Secretariat, Guntur District, Andhra Pradesh.
2. The Special Chief Secretary, Finance (HR:IV-FR & LR) Department, A.P.
Secretariat, Velagapudi, Amaravati, Guntur District, Andhra Pradesh
3. The Managing Director, Andhra Pradesh State Irrigation Development
Corporation Ltd., (APSIDCL), APSIDC Ltd., Regd. Office, 3 Floor, D.No.29-36-
37, Ammana Estate, Prakasam Road, Governorpet, Vijayawada.
4. The Chairman, The Andhra Pradesh State Irrigation Development Corporation
Ltd., (APSIDCL), CPF Trust, Regd: Office, Vij ayawada.
The Superintending Engineer, APSIDC Circle, Visakhapatnam, Andhra Pradesh.
The Deputy Executive Engineer, APSIDC Sub Division, Kovvur, East Godavari
District, Andhra Pradesh.

aa

Are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the affidavit filed
therewith (copy enclosed) this WRIT PETITION should not be admitted, on or before
30.08.2022, on which date the case stands posted for hearing.

The Court made the following:
ORDER:

"Notice before admission.

Learned counsel for the petitioners is permitted to take out personal notice to the Respondent Nos.3 and 6 through RPAD and file proof of service into Registry.

Learned Government Pleader for Services-lll takes notice for Respondent No.1.

Learned Government Pleader for Services-Il takes notice for Respondent No.2.

List the matter on 30.08.2022."

Sd/- K.J.Raja Babu ASSISTANT REGISTRAR ITTRUE COPYI/ For ASSISTAN/AEGISTRAR To, :

1. The Principal Secretary, Water Recourses Department, A.P. Secretariat, Guntur District, Andhra Pradesh.

_ 2. The Special Chief Secretary, Finance (HR.IV-FR & LR) Department, A.P. Secretariat, Velagapudi, Amaravati, Guntur District, Andhra Pradesh

3. The Managing Director, Andhra Pradesh State Irrigation Development Corporation Ltd., (APSIDCL), APSIDC Ltd., Regd. Office, 3rd Floor, D.No.29-36- 37, Ammana Estate, Prakasam Road, Governorpet, Vijayawada.

4. The Chairman, The Andhra Pradesh State Irrigation Development Corporation Ltd., (APSIDCL), CPF Trust, Regd. Office, Vij ayawada.

5. The Superintending Engineer, APSIDC Circle, Visakhapatnam, Andhra Pradesh.

6. The Deputy Executive Engineer, APSIDC Sub Division, Kovvur, East Godavari District, Andhra Pradesh. (Addressee Nos.1 to 6 by RPAD- along with a copy of petition and affidavit) One CC to Sri. Hanumantha Rao Bachina, Advocate [OPUC] Two CCs to GP for Services III, High Court of Andhra Pradesh. [OUT]

- Two CCs to GP for Services II, High Court of Andhra Pradesh. [OUT]

0.One spare copy = OON MM HIGH COURT VLA DATED Gaia sore NOTE: LISY THE NIATTER ON 30.08, 2022 NOTICE BEFORE ADMISSION WP Na 23012 of 2022