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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(15) in The Coal Mines Regulations, 2011

(15)The supply of electricity to the working place shall only be effected when the auxiliary fan is running satisfactorily:Provided that on restarting the fan after a prolonged shutdown, sufficient time shall be allowed to elapse to clear any accumulation of gas or foul air before re-establishing the supply of electricity to the working place.