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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(7) in A.P.J. Abdul Kalam Technological University Act, 2015

(7)The Vice-Chancellor shall appoint the University teachers based on the recommendations of the Selection Committee constituted for the said purpose in such manner as may be prescribed by Statutes and with the approval of the Executive Committee.