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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(3)(d) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(d)Subject to Statutes have power to scrutinise every item of new expenditure not provided in the budget estimates of the University and the colleges ;