Section 19 in The First Statutes of the Footwear Design and Development Institute
19. Executive Directors of Institute Campuses.
- The Executive Director for each Institute campus appointed under section 18 shall be the principal academic and executive officer of the Institute campus.(2)The Executive Director of the Campus shall exercise control over all academic and administrative matters of the Campus under overall supervision of the Managing Director.(3)The Executive Director shall execute all policy and administrative directions of the Managing Director, in respect of his institute campus.(4)The Executive Director shall implement all decisions of the Senate and Governing Council in respect of the concerned Institute campus.(5)The Executive Director shall assist the Managing Director in achieving excellence in academic and administrative standards in respect of all educational programmes and other activities of the campus.(6)The Executive Director shall exercise such administrative and financial powers as may be delegated to him by the Managing Director from time to time.(7)The Executive Director shall perform such other functions and discharge such other responsibilities as may be assigned by the Managing Director from time to time.
