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Jharkhand High Court

The State Of Jharkhand & Ors vs Kamlakant Pandey on 21 November, 2019

Author: Aparesh Kumar Singh

Bench: Aparesh Kumar Singh, Kailash Prasad Deo

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A. No. 712 of 2018
                                     ......

The State of Jharkhand & Ors. --- --- Appellants Versus Kamlakant Pandey --- --- Respondent

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CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh The Hon'ble Mr. Justice Kailash Prasad Deo

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For the Appellants : Mr. Anup Kumar Agarwal, Adv. For the Respondent : Mr. Ranesh Anand, Adv.

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05/21.11.2019 Learned counsel for the State has made certain submissions. On being confronted with certain queries, he has prayed for a short time to obtain instructions.

Accordingly, the matter is passed over for the day.

(Aparesh Kumar Singh, J.) (Kailash Prasad Deo, J.) Sandeep/