Jharkhand High Court
The State Of Jharkhand & Ors vs Kamlakant Pandey on 21 November, 2019
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Kailash Prasad Deo
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 712 of 2018
......
The State of Jharkhand & Ors. --- --- Appellants Versus Kamlakant Pandey --- --- Respondent
---
CORAM: The Hon'ble Mr. Justice Aparesh Kumar Singh The Hon'ble Mr. Justice Kailash Prasad Deo
---
For the Appellants : Mr. Anup Kumar Agarwal, Adv. For the Respondent : Mr. Ranesh Anand, Adv.
---
05/21.11.2019 Learned counsel for the State has made certain submissions. On being confronted with certain queries, he has prayed for a short time to obtain instructions.
Accordingly, the matter is passed over for the day.
(Aparesh Kumar Singh, J.) (Kailash Prasad Deo, J.) Sandeep/