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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84(5) in The U.P. Co-operative Societies Act, 1965

(5)When exchange of land is directed under sub-section (3), the co-operative farming society, its members and the persons whose land is exchanged shall have the same rights in the land received in exchange as they had in the land given in exchange.