Patna High Court - Orders
Nahida Khatoon & Ors vs The State Of Bihar on 14 July, 2016
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.26625 of 2016
Arising Out of PS.Case No. -35 Year- 2016 Thana -KISHANGANJ District- KISANGANJ
======================================================
1. Nahida Khatoon wife of Md. Zafar Alam resident of Panjipara, P.S.
Gowalpokhar, District- Uttaridinazpur (W.B), at present Khagra P.S. &
District- Kishanganj.
2. Mehrun Nisha wife of Md. Habib
3. Mina Khatoon wife of Tajuddin 2 and 3 both are residents of Khagra
Police Station and District- Kishanganj.
.... .... Petitioner/s
Versus
1. The State of Bihar
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : None.
For the Opposite Party/s : Mr. Sri Panchanand Pandit
======================================================
CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
2 14-07-2016On call, no one appears for the petitioners.
The application is dismissed for want of prosecution.
(Ashwani Kumar Singh, J) Pradeep/-
U T