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Patna High Court - Orders

Nahida Khatoon & Ors vs The State Of Bihar on 14 July, 2016

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.26625 of 2016
                         Arising Out of PS.Case No. -35 Year- 2016 Thana -KISHANGANJ District- KISANGANJ
                     ======================================================
                     1. Nahida Khatoon wife of Md. Zafar Alam resident of Panjipara, P.S.
                     Gowalpokhar, District- Uttaridinazpur (W.B), at present Khagra P.S. &
                     District- Kishanganj.
                     2. Mehrun Nisha wife of Md. Habib
                     3. Mina Khatoon wife of Tajuddin 2 and 3 both are residents of Khagra
                     Police Station and District- Kishanganj.

                                                                                    .... ....   Petitioner/s
                                                            Versus
                     1. The State of Bihar

                                                                    .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   None.
                     For the Opposite Party/s   : Mr. Sri Panchanand Pandit
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
                     ORAL ORDER


2       14-07-2016

On call, no one appears for the petitioners.

The application is dismissed for want of prosecution.

(Ashwani Kumar Singh, J) Pradeep/-

    U       T