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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(g) in The United Provinces Minor Irrigation Works Act, 1920

(g)with reference to Section 19, the method or methods by which the [State Government] [Substituted by A.O.1950.] will be recouped or compensated for expenditure incurred by it;