Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Companies (Court) Rules, 1959 1. Short title and commencement. - These rules shall be cited as the Companies (Court) Rules, 1959, and shall come into force on the 1st day of October, 1959.
