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Madhya Pradesh High Court

Smt. Aarti Sahu vs The State Of Madhya Pradesh on 23 March, 2026

Author: Vishal Mishra

Bench: Vishal Mishra

1 RP-2465-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 2465 of 2025 (SMT. AARTI SAHU AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 23-03-2026 Shri Ashuthosh Godbole - Advocate for the petitioners.

Counsel appearing for the petitioners prays for a short time to prepare and argue the matter.

Prayer allowed.

List after four weeks.

(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 23-03-2026 18:40:08