Madhya Pradesh High Court
Smt. Aarti Sahu vs The State Of Madhya Pradesh on 23 March, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 RP-2465-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 2465 of 2025 (SMT. AARTI SAHU AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 23-03-2026 Shri Ashuthosh Godbole - Advocate for the petitioners.
Counsel appearing for the petitioners prays for a short time to prepare and argue the matter.
Prayer allowed.
List after four weeks.
(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 23-03-2026 18:40:08