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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 269UI in The Income Tax Act, 1961

269UI. Powers of the appropriate authority.

- The appropriate authority shall have, for the purposes of this Chapter, all the powers that a [Chief Commissioner or Commissioner] [ Substituted by Act 4 of 1988, Section 2, for " Commissioner" (w.e.f. 1.4.1988).] of Income-tax has for the purposes of this Act under section 131.