Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 370 in Orissa Municipal Rules, 1953 370. In exceptional cases in which check measurement has been rendered impossible the reasons why check measurement was not made in time shall be entered concisely, but clearly, in the measurement book.
