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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(3)(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)record its opinion after consulting the Academic Council on the question whether the application should be granted or refused, either in whole or in part stating the results of any inquiry under clauses (a) and (b).