Bombay High Court
Asian Paints Ltd vs Indo Pacific Paints Llp on 23 July, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-39
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 15480 OF 2024
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 15372
OF 2024
Asian Paints Ltd ....PETITIONER
V/S
Indo Pacific Paints Llp ....RESPONDENT
WITH LEAVE PETITION LODGING NO. 15498 OF 2024 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 15372 OF 2024 Asian Paints Ltd ....PETITIONER V/S Indo Pacific Paints Llp ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd July, 2024 Page 1/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 24/07/2024 11:43:10 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 24/07/2024 11:43:10 :::