Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Asian Paints Ltd vs Indo Pacific Paints Llp on 23 July, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                     Board Sr.No.:-39

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

        INTERIM APPLICATION LODGING NO. 15480 OF 2024
                             In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 15372
                          OF 2024

         Asian Paints Ltd                                     ....PETITIONER
                      V/S
         Indo Pacific Paints Llp                            ....RESPONDENT

WITH LEAVE PETITION LODGING NO. 15498 OF 2024 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 15372 OF 2024 Asian Paints Ltd ....PETITIONER V/S Indo Pacific Paints Llp ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd July, 2024 Page 1/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 24/07/2024 11:43:10 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 09/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 24/07/2024 11:43:10 :::