Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 5] [Entire Act] Union of India - Subsection Section 5(4) in The Official Secrets Act, 1923 (4)A person guilty of an offence under this section shall be punishable with imprisonment for a term which may extend to three years, or with fine, or with both.
