Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 254 in Grama Panchayats Rules, 1968 254. The Sarpanch shall be the ex officio Chairman of each Functional Committee. If the Chairman is not present in any meeting of the Committee the members present shall elect one from amongst themselves to be the Chairman.
