Section 1 in The Collection of Entertainment Duty on Cable Television (including Entertainments Duty leviable or Direct-to-Home (DTH) Broadcasting Service) by Way of Public Auction Rules, 2003
1. Short title.
- These rules may be called The Collection of Entertainment Duty on Cable Television (including Entertainments Duty Leviable or Direct-to-Home (DTH) Broadcasting Service) by Way of Public Auction Rules, 2003.
