Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Entire Act]

State of Punjab - Section

Section 13 in Punjab Gram Panchayat Act, 1952

13. For Statement of Objects and Reasons, see Punjab Government Gazette (Extraordinary), 1971, page 94.